Section 6(2)(e) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(e)has so abused his position as to render his continuance in office prejudicial to the public interest:

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