Central Administrative Tribunal - Kolkata
Shweta Sihna vs Cgda on 29 August, 2025
1 O.A./350/0367/2025 CENTRAL ADMINISTRATIVE TRIBUNAL KOLKATA BENCH, KOLKATA O.A./350/0367/2025 Date of Order:- 29/08/2025. Coram: Hon'ble Mr. Suchitto Kumar Das, Administrative Member.
SHWETA SINHA VS CGDA AND OTHERS For the applicant(s) : Mr. C. Sinha (Counsel). For the respondent(s) : Mr. R. Halder (Counsel).
O R D E R (ORAL).
Per: Mr. Suchitto Kumar Das, Administrative Member.
1. This matter is taken up by the Single Bench for disposal in accordance with the order of the Hon'ble Chairman, CAT dated 10/09/2021 issued under Sub-Section (6) of Section 5 of the Administrative Tribunals Act, 1985, and since no complicated question of law is involved.
2. Learned Counsel for both sides are present and are heard.
3. Learned Counsel for the applicant files a letter from the applicant addressed to her Counsel requesting for withdrawal of this O.A. The letter of the applicant is taken on record.
4. The O.A. is accordingly dismissed as withdrawn. There will be no order as to costs.
7. Interim order(s), if any, also stands vacated.
(Suchitto Kumar Das) Administrative Member //SKG// Digitally signed by Sambit Kumar Ganguly DN: C=IN, O=Personal, T=7150, OID.2.5.4.65= Sambit Kumar 1336014722240550049cSCx8jy16P1KN, Phone= df66569e4aef09e8c9fffe11cd84300f3957e9e407509cd8b03c4ab74 c00de89, PostalCode=711112, S=West Bengal, SERIALNUMBER= 02065415bb80bcbd7e94dd7f68fc7cc80240ce4f8e6f28a05df2a781 b4e36f2e, CN=Sambit Kumar Ganguly Ganguly Reason: I am the author of this document Location:
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