Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2)(ii) in Rajasthan Minor Mineral Concession Rules, 2017 (ii)be responsible for carrying out the study of the associated rocks and minerals, identifying them and stacking the various minerals produced separately.