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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in The Coal Mines (Special Provisions) Act, 2015

(b)the terms and conditions for granting reconnaissance permit, prospecting licence, mining lease or prospecting licence-cum-mining lease and the manner and conditions of competitive bidding under sub-section (2) of section 4;