Section 2(1)(ii) in The Electricity (Removal of Difficulties) Order, 2005

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Union of India - Subsection

Section 2(1)(ii) in The Electricity (Removal of Difficulties) Order, 2005

(ii)disconnection of supply of electricity and removing the meter, electric line, electric plant and other apparatus in case of theft or unauthorised use of electricity; and

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Union of India - Subsection

Section 2(1)(ii) in The Electricity (Removal of Difficulties) Order, 2005