Delhi High Court - Orders
Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 2 February, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 976/2018
ORIENTAL INSURANCE CO LTD ..... Appellant
Through: Mr. Mohan Babu Agarwal, Advocate.
versus
ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
..... Respondent
Through: Mr. Arvind Chaudhary, Advocate for
R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 02.02.2021
1. The hearing was conducted through video conferencing.
2. Request for an adjournment is made on behalf of learned counsel for the appellant to inspect the record of the Tribunal.
3. At request, renotify on 03.03.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 2, 2021 rk Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:02.02.2021 22:27:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.