Himachal Pradesh High Court
State Of H.P. vs . Ritu Bhalla on 3 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. Ritu Bhalla CWP No. 1389 of 2021 a/w CWP Nos. 5808 of .
2020, 1367 of 2021, 1390 to 1394 of 2021 and 1399 of 2021 03.04.2023 Present: Mr. Anup Rattan, Advocate General, with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the petitioner-State.
Mr. Romesh Verma, Senior Advocate, with Mr. Hitesh Thakur, Advocate, for the respondent(s).
Mr. Rajat Chauhan, learned Law Officer prays for and is granted four weeks' time to file rejoinder.
List on 08.05.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 03, 2023 (Vinod) ::: Downloaded on - 03/04/2023 20:50:59 :::CIS