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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(v) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964

(v)[ All dues including those on account of water and power consumption and taxes including property tax shall be payable by the lessee] [Substituted by Notification dated 12-6-1970 (18-6-1970).];