Section 6 in The West Bengal National University Of Juridical Sciences Act, 1999
6. Teaching of the University. -
(1)All recognized teachings in connection with the degree, diplomas and certificates of the University shall be conducted, under the control of the General Council, by the teachers of the University in accordance with the syllabus prescribed by regulations.(2)The courses and curricula of, and the authorities responsible for organizing, such teaching shall be such as may be prescribed by regulations.
