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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(a) in Gujarat Primary Education Act, 1947

(a)to prepare schemes to be submitted by the authorised municipality to the [State] [This word was substituted for the word Provincial' by the Adaptation of Laws Order, 1950.] Government for expansion of primary education and to carry out the provisions of such scheme;