Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Mineral Conservation and Development Rules, 2017

(2)The conventions provided under the Metalliferous Mines Regulations, 1961, shall be used in preparing all plans and sections required under these rules.