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[Cites 0, Cited by 0] [Section 5A(4)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(4)(iii) in Rules under the United Provinces Excise Act, 1910

(iii)The Collector or the officer authorised by him, shall obtain permit book from the District Excise Officer on written requisition.