Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 17 in DELHI JUDICIAL SERVICE RULES, 1970 17. The Selection Committee shall call for viva-voce test only such candidates, who have qualified at the written test as provided in the Appendix.
