Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

9. Contents of vaccination certificate.—

Every vaccination certificate issued under this Act shall be in such form and shall contain such particulars as may be prescribed by the Central Government.