Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(2)(xv) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (xv)to levy and collect such fees, development charges, or user charges as may be fixed by the State Government;