Punjab-Haryana High Court
Davinder Kaur vs State Of Punjab on 21 December, 2023
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
Neutral Citation No:=2023:PHHC:165278
2023:PHHC:165278
107/1 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-64523-2023
Decided on : 21.12.2023
Davinder Kaur ...... Petitioner
Versus
State of Punjab ...... Respondent
CORAM : HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present : Dr. Rau P.S.Girwar, Advocate
for the petitioner.
Mr. Luvinder Sofat, DAG, Punjab.
Mr. H.S.Randhawa, Advocate for
Mr. P.S.Ahluwalia, Advocate
for the complainant.
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Manjari Nehru Kaul, J.(Oral)
For orders, see the order of even date passed in CRM-M-
64488-2023 titled as Harpreet Singh versus State of Punjab.
(MANJARI NEHRU KAUL) JUDGE 21.12.2023 sonia Whether speaking/reasoned: Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:165278 1 of 1 ::: Downloaded on - 23-12-2023 02:38:02 :::