Section 52 in The M.P. Janpad Panchayats (Accounts) Rules, 1999
52. lines and Penalties.
- All the fines and penalties levied under the provisions of any law or in accordance with the directives of the State Government shall, immediately, on impositions be entered in the Register of Lines and Penalties in Form No. JP-16. Similarly, recovery of the fines and any write-off shall also he accounted for in the aforesaid register.
