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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(i) in Code of Regulations for Approved Nursery and Primary Schools

(i)It shall be open to the competent authority to reject the application of a new school for approval if he considers that any one of the conditions has not been satisfied.