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Gauhati High Court

Page No.# 1/8 vs The Union Of India And 15 Ors on 16 September, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                             Page No.# 1/8

GAHC010158472024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4001/2024

         GS-195323A- J STANLY JOHN AND 14 ORS
         S/O. M JEYASEELAN
         RESIDENT OF NO.277, ST ANTHONIYAR STREET, SEMMIYAMANGALAM,
         POLUR, TIRUVANNAMALAI-606803, TAMIL NADU.

         2: GS-192424H -SANJIB DEKA
          S/O. SUREN DEKA
         RESIDENT OF VILL- BALITARA
          PO- BALITARA
          DIST- NALBARI
          STATE- ASSAM
          PIN- 781349

         3: GS-192446F- NABAJIT DEKA
          S/O. RAMESH DEKA
         RESIDENT OF HOUSE NO.3
          CHITRABAN PATH
          KERAKUCHI
          BELTOLA
          GUWAHATI-781040
         ASSAM.

         4: GS-192853K- KHAMKAR SANDEEP NAMDEO
          S/O. KHAMKAR NAMDEO KISAN
         RESIDENT OF VILL - RILE
         THE - SHIRALA
          DISTT - SANGLI
          MAHARASTHRA
          PIN 415408

         5: GS- 192459Y- NEERAJ CHAUHAN
          S/O. RAJENDRA SINGH CHAUHAN
          PRESENTLY RESIDENT OF VILL AND PO - GANGORI
          DIST-UTTARKASHI
                                           Page No.# 2/8

UTTARAKHAND
PIN-249193

6: GS- 192352K- SUNIL KUMAR TEWARI
 S/O. BASANT BALLABH TEWARI
 RESIDENT OF SHIVALIK VIHAR
 PHASE-2
 CANAL ROAD
 PO/PS - KATHGODAM TEHSIL - HALDWANI
 DISTT-NANITAL
 UTTARAKHAND
 PIN 236126

7: GS-192693P -NAVEEN
 S/O. RAJBIR SINGH
 RESIDENT OF HOUSE NO.. 1160
WARD - 01
VILL AND PO- PAKASMA
 DISTT - ROHTAK
 HARYANA
 PIN-124401

8: GS- 192974L - BHARAT MOHAN DOBRIYAL
 S/O. SHRIPATI RAM DOBRIYAL
 RESIDENT OF VILL - RAJKHIEL
 PO - KULHAD (SATPULI)
THE/TO/PS- LANSDOWNE
 DISTT - PAURI GARHWAL
 UTTARAKHAND
 PIN 246172

9: GS- 192924A- NAVAL KISHOR PANDEY
 S/O. CHANDRA SHEKHAR PANDEY
RESIDENT OF H .NO 72 A
 CHARAYAL NAYABAD
 RTO ROAD
 JAI BADRI VISHAL COLONY
 KUSUMKHERA HALDWANI DISTRICT- NAINITAL
 UTTARAKHAND -263139.

10: GS- 192662P- ARVIND KUMAR
 S/O. BIRENDER

RESIDENT OF H/NO - 5/102
SHASTRI NAGAR
VILL - SHAFIPUR
PO AND TEH- ROORKEE
DISTT- HARIDWAR
                                                     Page No.# 3/8

UTTARAKHAND
PIN- 247667

11: GS- 192929Y - YAMJEET SINGH
 S/O. YOGENDRA PAL SINGH
 RESIDENT OF VILL-SHAHPUR DHAMERI
 PO- BHAINSA
 DIST- BIJNOR (UP) PIN-246734

12: GS- 192660K- VINOD KUMAR
 S/O. JAI DUTT KUKRETI
 RESIDENT OF A-321 GTM FOREST HILLS AND LAVANA
 OPPOSITE IIP MOHKAMPUR
 DISTT- DEHRADUN
 STATE- UTTARAKHAND-248005

13: GS- 192976W - SUNIL KUMAR MISHRA
 S/O. RAMBABU MISHRA
 RESIDENT OF H/NO 533
 GANESH NAGAR
 NEAR MEDICAL COLLEGE
 KOTA
 RAJASTHAN
 PIN 324005.

14: GS- 195253M - MANOJ KUMAR BHATT
 S/O. JAGDISH CHANDRA BHATT
 RESIDENT OF DUMKABANGAR BACHCHIDHARMA
 HALDUCHOUR LALKUON
 NEAR ST SHAPT RESHI SCHOOL
 HALDWANI
 DISTT- NANITAL
 UTTARAKHAND PIN 263139.

15: GS- 194504Y - JEEVANANTHAM N
 S/O. NAGARAJAN K
RESIDENT OF NO.45
 STREET-02
 SATTAIYAMPUDHUR
TIRUCHENGODE
 NAMAKKAL-637211
TAMIL NADU

VERSUS

THE UNION OF INDIA AND 15 ORS
REPRESENTED BY THE SECRETARY (BORDER ROADS), SOUTH BLOCK,
MINISTRY OF DEFENCE, NEW DELHI-110 011.
                                                        Page No.# 4/8


2:THE SECRETARY (PERSONNEL)

DEPARTMENT OF PERSONNEL AND TRAINING
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
NORTH BLOCK
NEW DELHI-110 001.

3:THE DIRECTOR GENERAL

BORDER ROADS ORGANIZATION (BRO)

SEEMA SADAK BHAWAN

RING ROAD
DELHI CANTT.

NEW DELHI- 110 010

4:ADDITIONAL DIRECTOR GENERAL (EAST)
 HQ ADGBR (EAST)
 PIN-900885

C/O - 99 APO.

5:COMMANDANT
 BRO SCHOOL AND CENTRE

RECORD OFFICE
GENERAL RESERVE ENGINEER FORCE
DIGHI CAMP
PUNE-411015.

6:GS NO. 192946Y- AJEET SINGH
 JUNIOR ENGINEER (CIVIL)
 (SC CATEGORY)
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

7:GS NO. 195291H- VIJAYAN A

JUNIOR ENGINEER (CIVIL)

OBC (CAUR) CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
                                                    Page No.# 5/8

ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

8:GS NO. 192628P - PARIMAL DAS

JUNIOR ENGINEER (CIVIL)
SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS)

9:GS NO. 192909L - DHEERAJ KUMAR RAJ

JUNIOR ENGINEER (CIVIL) SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

10:GS NO. 192463F - SANJAY KUMAR RAVI

JUNIOR ENGINEER (CIVIL) SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

11:GS NO. 192514K - PARAMASIVAM M.

JUNIOR ENGINEER (CIVIL)
SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

12:GS NO. 192543Y - MAHTAB ALAM

JUNIOR ENGINEER (CIVIL)
OBC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

13:GS NO. 193091N - DHARMENDRA KUMAR
 JUNIOR ENGINEER (CIVIL) SC CATEGORY
                                                                             Page No.# 6/8


            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            14:GS NO. 195424N - LAMSOGE BHUSHAN NOKESHWAR
             JUNIOR ENGINEER (CIVIL) SC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            15:GS NO. 195144A - RASABHARATHI M.

             JUNIOR ENGINEER (CIVIL) OBC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            16:GS NO. 195186M - RISHIPAL JATAV

             JUNIOR ENGINEER (CIVIL)
             SC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS)

Advocate for the Petitioner   : MRS. R BORAH, MR. D BORAH

Advocate for the Respondent : DY.S.G.I.,




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

Date : 16-09-2024 Heard Mr. D. Bora, learned counsel for the writ petitioner. Also heard Mr. B. Chakraborty, learned CGC appearing for the official respondents.

The writ petitioners herein are serving as Junior Engineers (Civil) in the Border Page No.# 7/8 Roads Organisation (BRO). They are aggrieved by the Master Seniority List (MSL) prepared by the authorities on the basis of Trade Test (TT) held recently. According to the petitioners, the private respondents, who had scored lesser marks than the petitioners, have been erroneously placed above them, thus causing serious prejudice to their interest.

Mr. Bora submits that based on the erroneous MSL, the departmental authorities are contemplating to grant promotion to various Junior Engineers. If the said process is permitted to go ahead, then in that event, it would cause serious prejudice to the interest of the petitioners. Hence, a prayer has been made for issuance of an interim order protecting the interest of the petitioners.

Mr. Chakraborty, learned CGC, on the other hand, has obtained instruction in the form of para-wise comments and placed the same before this Court. In the instruction obtained by the learned CGC, in response to paragraph 11 of the writ petition, it has been mentioned that a Board of Officers is being constituted shortly so as to examine the discrimination in the preparation of the MSL of Junior Engineer, if any. It is also the stand of the departmental authorities that if necessary, fresh/ revised MSL will be prepared.

It is, therefore, apparent from the above that a process has already been undertaken by the authorities for review/ revisit of the MSL. If that be so, the respondents cannot be permitted to go ahead with the promotional process before completing the said process.

It is, therefore, provided that until such time the exercise for review/ revisit of MSL Page No.# 8/8 is brought to its logical end, no final order of promotion of the officers in the rank of Junior Engineer (C) shall be issued.

In the meantime, CGC to obtain updated instruction. Let this matter be listed again after 06 weeks.

JUDGE GS Comparing Assistant