Karnataka High Court
K C Siddegowda Since Decd By Lrs vs A R Shivashankar on 6 August, 2010
Bench: K.Bhakthavatsala, Ravi Malimath
EH Tiifi Hffifi Cfiilfif G? Ki1R§'ifisTfl§'ffi :91? 3.§;F€@§;f§.,,§§i§ fiated this this: 63" day sf fiugugt, 231?} V "
P§§3fff'*~iT THE HSWBLE ar;§u5T:cE K.§HAKTHfi;vA§féfi.L§; ".9'3' * Arm , THE HGWBLE r«:R.3LJs"":":CE"§%A\?3;' :v§AL:€¥:;z;;r:~_i « "
MFA :~:o.3oa3;2G"t25(:s»: :q'T T BETWEEN ' E{,C.SI§§E Gfiwfifi Since deceased by ms. ' ME$s.8§nd:.,zshree V '
i)/o.S%déegewda_ _ j ' _ K .
Since minor reg;§re§g<:mtecg'3._ * By matefriai.§ré;';:j:d%f:fz:si%3e:i: " " » Lakfifzmma 3' .; » ' §%'i0.L§ng'e_'GGwd'a r:.;;._ V , "
Myaag;-ma TH'aTE!,Eff. § Channapatna Tai%::§<«».._"V% ' X ' _ ' ..,A§3PEi.L&i"'=€"f 4--%4(%8*¢ S;vfi;_§'*?.'..?S."P'z.é%L3shothama R30, édv. 3 ...__....
1;=.fi., E,S'HE.Vfi_§%§A;fiiKAR ksiia A-.3. ;sAM_5'j$ow0A 'R/A ARAKERE VILLAGE S"RIR:%NG.*XPATF«£A TALUK £*»'§.fiXi%iD'f§A Lusraicr VM;".S.GRIENTAL INSURANCE C0. LTG , V' --S¥2i¥1EANGAPATNA BRANCH TAPCMS BLDG., NEAR BUS S?Af\3E3 SRIR15\NC5APf3aTNf3\ TGWN MANSYA DISTRICT REF 8%' NS BRfiJ\§CH MANAGER 3, fis.%~f.¥'éARfi~.YAN MAEGR ?RQ?RiETQR-STATE CARRIER K13; ii 1?€3i R/.5' ARAKERE \{ILLfiaGE SRIRMVGAPATNA TALUK MANBVA BESTRECT
4. umms mania I¥\§SL}RAi\iCE fZZ§EV3§3§Fsi"Y' 33., cm' BRANCH QFFECER cagmam DSUBLE RGAS ' i<.R.%Vi€3HAL1_A, MYSORE RE? BY ITS smmcn Mma1AG,EP_ A . _ 1 = ' _ V ..v,1R;':~i3i:=Vzi};a;-fiagwg (By Sr§.A.S,FJiahes_!f_1_,}%,dxz;,_for R31 . Sri.P.§..£"<a3_u, my. fix jR.2"€v;. Fié 'A H S {E . K, F*,As3'm.%; _Kui--me:.j_r,, vfiéifi-.3; €91 3,3 R.:_S mind?) = ?5'i%§:S' 'F*I'i§zif'~\_vIS"5?iLE_§'»i;¥_'i'éQE§'VV§'ECTISN 123(1) 0? Ma: ACT AGAINSW 'mg j3a3ii:;:;§«z»TEVafsI*si.__:V"mf§:: AWARD DMEB 111.2994 PASSE{)"{N MVL7 '%:\:A:;...;%é:a,?':'9§s ma: THE FILE 9:: "wig AQa:,?:,0%¢A{":::v12;--32393?' (SR.E)I'~i.) Am MAST, r~m§\:a*{A, {)I$'a*§'§§S_§§'fi3_ T1-ii'§"V'tZLi1E.f':'i'PE'§"ITI£?f\i FQR CCZi¥V§PE£'~éSfi.TIfifzE.
._ fTa=i4i'is3_ 1A:'??¥.TiéE§§.. C{'}MINE SN FOR FUR?é~£E§{ fiaR£3iiM§;'~jf\£'?S "r:~%:_;$' 3£a.Y',*'§'r.3HAK?3;§ VA ?'SA£.A..3' DELEEJERES was §€;:L:33:é"::4G:
QM JBDGMEHT "Fhe appeiiant is befara tfiis Csurt praying~«~f§,é;jV»§;§5:€:Eg§:i3.é asiée thejudgment and award stated i?.1,2§!{3 s$ c3§i_[.:t§é¢;e f§iaé_ cf the Rdzfétianai fiivii Judge f§*~§'1a;_r:€§*§'y*a:V,.: MVC f'*si$.743/IQQB.
2. Learned Ceurfiései f:s'Ar*""{;§ft¥eiv':4§V§vpe§Ean§:'ésévfiwéts mat the iiaim petiticn in fiiad my the injured I%<.C..'=.;"':~éa3;';§«%:-.aVL:VI"Go§$;daL'~:f£ra'y§A§§"'céifspénsatéen for the personaf 3 meter accident that occurgiféémeshA .if3.ii3:'§i'§§é?..V.:§évhe§% ?i'i.é'v4was traveiiing in a 731:5 bearing.f*§'c;«'v§<A~«figi';'§~?{3A:.;A:""§%fwther bus bearihg f%£a,é<;A-11- 246 ;:_ame fiery? the dp2_pé'é§te ciirectiers and 'there was hgad 'v_G!'l'-'§'.;$'3E§$-i§Ei'v~.bfitkigéévfifhfi vehicfes. £5 3 resafit 9? which the _p'aV$_sen§a}*s». 'Ez'§éthe buges sarstaénefi injuries. Daring we p§ér;.{ian:y.'£§§.V.i}§1a ciaim petition, the injured céaimant éiafi ._s:2:': ?.2~.§j;'§99, Thereafter, the ms of the degaasezj nameiy ":L:"_fi.EVc:ff2i;_«shree 7 years aid daughter am {nether Eavanamma were bmught on recerd. The mother a? the daceasea got herseif examined as PWJ. 3:36 gat marked the Qeatiw ( \,__O___,.. ' Cartéfésaie, Rama Card, FIR capy, fiigcharge Cara? ans; fieczsmemzs af i'x%E§%?§Hfi;f's£S iéasfiétai ag Exsfifi ta: §?.v$; ? '»fE"'i':a T§'§bL§E'3a§ figs answered égsue 5333.1 E5: the ¥*eega:i~:;é.é'n%z.§§:%;;fzg tézat iha céaémamts fafiad ta grave that tf3e;ra,'V_é%sw3V S §§ie:a;§* Q"; ., méiéséan seiweerz the {skis buaasjién "2.=;:< ja}'§:3;:;2i_:.;i§' 13,45 Aivi. Tmrefsre, the ??é§ufiai'*$_ffaa is": _«:*;'§V--¥§;:'%":¥E3?é:,ir":'é;; Ciaém mtétsrsnw
3. We fiave perusggé'€93& .tfé«:§Vdrd':avhafiyhé Trilbanai. 4, §'£9fi0L;::;'t,.__ §%1e "c§aé'ma:f;t$j-§1_avegm)? examined Em eyawéiinesa; 70f the RR mfiiaates that Em aacisient écgurréé .;7n 13;"%::2.:9'§7 at abmsi 11% ;a.;vz am csmgjfairfi: was "§--e:2.d_g_§:€ on the very sama $233.; at abszgt »1:V;_«*:--..§€") .?i.?=~t¥,'. '1Asréminaé case was baakea agaéfzgt bath me 'Ha§é'2§--es*"S"é%.'?;L?:eA'T:=i5§:ses, As par §><,?.3, tsgfzy 3? FER ffififfi wag
--V ézeaéii ;$f:. <'::s §E§$§§n fietweén tine two bums ant: the céaémant ' ».,s;iza$_t:*é'ize§£i::g in the Mg bearing F2ée.,%<é $2 $81,, ""§'he é'-4:駧:ai Raports at EXRS shew that ihe siaimant was Efimétteé E0 §*s£}i§v1§%A.NS on 13.12.}??? at 4,43 P.§'4 arm" fie was treateé &s an éngaféent tééi 27',i2.1§§'?,, it further § (K,,..
éésaicses iézat iféafé was Basimfmntai aizzj? fiafiéifii fififfiiliifiiéfifi wétfs thin Efifi, in the megiésai §"é§0¥"§S fif §é§EvE%%;%§'2§S at gage ?:§s$5;, it is indicates? that the higtery wag iha:
bug in wéiécb 212* was tra*s;e%%§reg aeéiiéefi with.é.Ea.5i:'%[i:=;"§"--~ near Bevinafiaiii, Fvéarséya Uistréat ;a,;t_ ;a :**:.:«a;r_*.»'c¥T"'i37;;3..1V;i_'.i%.05fi.v'§*y**'i.; "' i3.12.:§§?, Therefare, the Triburfai s:§3'<;a§§fi"E1$%a*éa:i"$i3ai$f€a.§:
ifhé Essua K9,: in the aff§rmatVi22'a_f '§;§:<=:'¥3'resrT:§:Eéé:3.'Q_§'f§r.§r the "§°":"Eb:.:r:a§ has éismésseé t§1§_L:Vt£.$_§m__pze§§iéa.?}:vlém tavaiéer manna: withcesi: Eoa%<§r;4.:gV:%"E;1t£3 tfsjieé '§$ §;~f3%:f'é';'ff$. "'¥"§*:a fénfiéag regarded on éssm éfiiaf.-"--£:§'.ji:he=?§:iE_b':s.%:_a§""i?s;'ééabie is be $2: asiéeg mention that daring the gartgziency é'%"t§f:'eVcE'a§r%*:. péiétion the injureé éieci. There $3 ' V'"v..r':s"vai;f§c:i_e*:.:*sc:a on réiéké to show that the éeaih was as a ,._.r€.=V3;}'t'i[A ::¢:%'..§:§1jé£z=§;"fsusta%:1ed by the ciaimant er fifit. Eves: if had dieé a rsattsrai fieath, the iegai r&pre$a:j:i:at%ves 0? the deceaged ciaimant are entitéea fer "'--"_'<;:.:;fi7;:rT;«;az7sai§e§\; tewarfis rfzaééca experzgeg and ether $T§~{§$¥'E$&S %::c.u§'reé by ihe deceagaé. Er: garafi-22 3? me siaim getitiasz, at page N0.S, £1': is siatefi that we getiimnar L %%%% was ma§"rieci_}_ar:§ having me cfiiéd arm the a::§aimar2t"s wife has takers Exam Esaras for taking care 9?' me :iaj['i.:j'f§"éa_;r3f.:, Under mach circumstances; the Tribursai s%7mui-ti_~--...}j:é%,(§e**«%_ impieaded the wife cf the tieceaseé {:¥a_E.a"~'%'«*.--.'«1:,.:i:;":%_:..v3§*$:§,. 'i"'éfei matter raguiras to $9 remandefi £9 the'Tir£'£>,:.,s%L:§§"*;§»::§sgc:sa' cf the ciaim gaatétion in accorsiagca s:§fi:§f§"'iaw.
5. E2: the reguit, we pass?-vL:?ée f9§iow§.;igw~.§§*.ae':='.;
The appem is a:}:£a.gIvefi.~a§'hd :4%té"--i§';1pu§fiéd"'j4u§grr%e:':t arm award dated 1?.i.2CiQ££ E$_§o.'?48/'i§§8 on the fiie af the;é@§.§tiai;?3a3€'fiivii-..i'E;§L§gg_ _($rLDn.) arzé MAW, Mandfa, are that the accident occurred due ta r3¥'.'5jE_}".?;vr§éi' _:{e§;iig:§_;1t' driving 3?' ma busas by their ériwi§r¥.% am EnV"t'?:.a:tV__§;;;éie:3esat the ciaimant sustairzeé injuries . a::':{i_VEs:3L£a*aE.§§';~3.__is answaredi in the affirmatéve, §5§f§'£§.?i' -..ré:§é.ré to the quantum of ccmgerasaiéan, tééa ma'{%;er"-i.sV :"é"r'§'1a:'2Gefi back ta the Trébumai m Qfaaéese fifi ihe Lpsént ofqaiaratum of comgerzsaiécan in accsmarége with iaw '":e{r'{d"i:n the Eight fif ma ebsawatian made amve. Léberiy §s Féservad 'ia the gartées to aéauce farther &\fE§E§"¥C€, if any". L ':§' §?a;r tha gamma 0? canvenéenaa, the games are'.-'--.. fiireciaei tar agfiar befora the Tribunaé msithsut sgtécg 2"?.$.2Q1€.T3.
Registry és directeé ta return tha L£'§'<':c: {fie faréhwith.
Na castg.