Bombay High Court
Amar Anil Neogy vs Rio Farm Products Llp on 12 August, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 99 OF 2024
Amar Anil Neogy ....PETITIONER
V/S
Rio Farm Products Llp ....RESPONDENT
CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 12th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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