Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(d) in Rajasthan District Board Account Rules

(d)Securities shall be examined and verified by the first of April, each year and a certificate of verification shall be given by the Secretary in his remarks column of the register against each entry therein.