Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 105 in The Police Enhanced Penalties Ordinance, 2005 105. Repeal of Ordinance. - The Jammu & Kashmir Value Added Tax Ordinance, 2005 (Ordinance No. III of 2005) is hereby repealed.
