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Bengal Presidency - Section

Section 30 in The Calcutta Port Rules, 1943

30. International Code Flag "A".

- Every sea-going vessel entering moorings or proceedings to a jetty shall hoist International Code Flag "A" on the triatic stay and shall keep it so hoisted until the Assistant Harbour Master or Pilot in charge, when he considers it safe for inland steam vessels and small craft to come alongside, orders it to be lowered.