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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(2) in West Bengal Co-operative Societies Rules, 2011

(2)[(i) Certified copies of any document which any person has a right to inspect under sub-rule (1) or of any notification, memorandum or order issued by the State Government shall be supplied by the Registrar to a person on payment of fees, at the rate of fifteen rupees for each foolscap page or part thereof typed in double space or at the rate of five rupees for each page, if photo copied. The fee shall be paid in court fee stamps.] [[Substituted by Serial No. (34) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, earlier which was as follows :