Kerala High Court
Manakkal Nandakumar vs M.Subramanyan on 26 August, 2016
Author: K.Ramakrishnan
Bench: K.Ramakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN
FRIDAY, THE 26TH DAYOF AUGUST 2016/4TH BHADRA, 1938
OP(C).No. 1867 of 2016 (O)
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O.S.NO. 256/2011 OF THE SUB COURT,PAYYANUR
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PETITIONER(S) :
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MANAKKAL NANDAKUMAR,
S/O. LATE NARAYANA VARRIER, AGED 56 YEARS,
TEACHER, RESIDING AT 'NAVASAMEDAM', EAST NADA,
PAYYANNUR SUBRAMANYA SWAMY TEMPLE,
PAYYANNUR AMSOM DESOM P.O.,PAYYANNUR.
BY ADV. SRI.M.V.AMARESAN
RESPONDENT(S) :
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M.SUBRAMANYAN,
S/O. LATE LAKSHMIKUTTY VARASSYAR, AGED 74 YEARS,
SCHOOL MANAGER, RESIDING AT EAST NADA, PAYYANNUR,
SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM,
P.O.PAYYANNUR, PIN-670 307.
BY ADVS. SRI.MOHAN JACOB GEORGE
SMT.P.V.PARVATHI
SMT.REENA THOMAS
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 26-08-2016,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Msd.
K.RAMAKRISHNAN, J.
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O.P. (Civil) No.1867 of 2016
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Dated this the 26th day of August, 2016
JUDGMENT
When this petition came up for hearing today, the counsel for the petitioner submitted that the petitioner has already filed civil revision petition as C.R.P.No.365/2016 against the same order and wants permission to withdraw this petition with liberty to proceed with that revision. Permission is granted and the petition is dismissed as withdrawn with the above liberty.
Sd/-
(K. Ramakrishnan, Judge) //True Copy// P.A. to Judge ss