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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Oil And Natural Gas Commission Act, 1959

(2)A person associated with it by the Commission under sub-section (1) for any purpose shall have a right to take part in the discussions of the Commission relevant to that purpose, but shall not have a right to ,vote at a meeting of the Commission, and shall not be a member for any other purpose.