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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(jb) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(jb)The promoters of the applicant shall have professional competence and general reputation of fairness and integrity to the satisfaction of the Authority.]