Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 15 in The Goa, Daman and Diu Chit Funds Act, 1973

15. Registers and books of account.

- The foreman shall keep such registers and books of account, and in such form, as may be prescribed.