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[Cites 0, Cited by 0] [Section 723] [Entire Act]

Bengal Presidency - Subsection

Section 723(a) in Police Regulations, Bengal , 1943

(a)When military pioneers or military insanes are made over to civil authorities for escort, they shall be accommodated on railway journeys as follows :-
(i)British officers in reserved 1st class compartments.
(ii)British other ranks and Indian officers in reserved 2nd class compartments.
(iii)Indian other ranks in 3rd class compartments.