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[Cites 0, Cited by 0] [Section 138(4)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(4)(f) in The Central Motor Vehicles Rules, 1989

(f)[ at the time of purchase of the two wheeler, the manufacturer of the two wheeler shall supply a protective headgear conforming to specifications prescribed by the Bureau of Indian Standards under the Bureau of Indian Standards Act, 1986 (63of 1986): [Clause (f) inserted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.3.2006).]