Bombay High Court
Advait Chandrashekhar Datar And Ors vs The State Of Maharashtra And Ors on 7 December, 2018
Bench: B.P. Dharmadhikari, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPLICATION NO. 604 OF 2017
In
CRIMINAL APPLN. U/S 482 1020 OF 2015
Advait Chandrashekhar Datar And Ors ....Applicant
V/S
The State Of Maharashtra And Ors ....Respondent
CORAM : B.P. DHARMADHIKARI &
SARANG VIJAYKUMAR KOTWAL, JJ
DATE : 7th December, 2018
P.C. :
List the matter as per CMIS date. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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