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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1)(l) in The Coal Mines Regulations, 2017

(l)ensure that sufficient quantity of good air is coursed into all working places and reaches all workings belowground, and for this purpose, shall -
(i)see that the ventilation stoppings, brattices, etc., are constructed as per specifications and are kept extended sufficiently;
(ii)see that measurements of air quantity, temperature and humidity are regularly taken as specified and bring up-to-date the entries on the check boards provided at each air measurement station;
(iii)determine the Ventilation Efficiency Quotient (VEQ);
(iv)see that mine air samples are properly collected at the appointed time and place, and analysed within forty-eight hours of taking thereof; and
(v)make observations for inflammable and any other harmful gases;