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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(b) in The General Insurance Business (Nationalisation) Act, 1972

(b)[ the conditions, if any, subject to which the Corporation shall carry on re-insurance business;
(ba)the conditions, if any, subject to which the acquiring companies shall carry on general insurance business;]