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Union of India - Section

Section 10 in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

10. Annual report of activities financed under the Act.—

The Central Government shall, as soon as may be, after the end of each financial year cause to be published in the Official Gazette a report giving an account of its activities financed under this Act during the previous financial year, together with a statement of accounts.