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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 58(1)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)Hard copy of statement containing the salient features of all the documents, as specified in Section 136 of Companies Act, 2013 and rules made thereunder to those holders of non convertible preference share who have not so registered;