Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 4 in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969 4. Form of the order to be issued under Section 6(1). - The Authorised Officer shall issue the order under sub-section (1) of Section 6, in the manner as specified in Form II.
