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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(2)(iv) in The Ganpat University Act, 2005

(iv)the procedure to be followed by the Board and any committee or other body constituted under this Act or by the Regulations in the conduct of the business, exercise of the powers and discharge of the functions;