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State of Rajasthan - Section

Section 24 in Rajasthan High Court Staff Service Rules, 2002

24. [ Promotion to Posts Carrying Special Responsibility or Requiring Special Qualifications. [Rule 24(Promotion to posts carrying special responsibility or requiring special qualifications) is Substituted by 8 /S.R.O/2010 dated 21.6.2010.]

- Notwithstanding anything to the contrary contained in these Rules, following posts carrying special responsibility or requiring special qualifications, promotion to these posts shall be made by selection on the basis of merit :-