Jammu & Kashmir High Court
Walmart India Pvt. Ltd vs Assessing Authority on 4 March, 2020
Author: Rajesh Bindal
Bench: Rajesh Bindal
HIGH COURT OF JAMMU AND KASHMIR Sr. No.4
AT JAMMU
STR No. 2/2019
in
STR No. 3/2019
STR No. 4/2019
STR No. 5/2019
Walmart India Pvt. Ltd. .....Petitioner(s)
Through :- Mr. Sachin Sharma, Advocate
V/s
Assessing Authority, Commercial Tax Circle .....Respondent(s)
Jammu and another
Through :- Mr. D. C. Raina, Advocate General with
Mr. K. D. S. Kotwal, Dy. AG
HON'BLE THE CHIEF JUSTICE
Coram:
HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
ORDER
These petitions stand admitted and have to be heard finally.
List in due course.
(RAJESH BINDAL) (GITA MITTAL) JUDGE CHIEF JUSTICE Jammu 04.03.2020 (Muneesh) MUNEESH SHARMA 2020.03.11 11:48 I attest to the accuracy and integrity of this document