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Jammu & Kashmir High Court

Walmart India Pvt. Ltd vs Assessing Authority on 4 March, 2020

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                 HIGH COURT OF JAMMU AND KASHMIR                        Sr. No.4
                                            AT JAMMU


                                                                   STR No. 2/2019
                                                                   in
                                                                   STR No. 3/2019
                                                                   STR No. 4/2019
                                                                   STR No. 5/2019

            Walmart India Pvt. Ltd.                                                .....Petitioner(s)
                                            Through :- Mr. Sachin Sharma, Advocate
                                            V/s
            Assessing Authority, Commercial Tax Circle                          .....Respondent(s)
            Jammu and another
                                            Through :- Mr. D. C. Raina, Advocate General with
                                                       Mr. K. D. S. Kotwal, Dy. AG

                               HON'BLE THE CHIEF JUSTICE
            Coram:
                               HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE


                                                     ORDER

These petitions stand admitted and have to be heard finally.

List in due course.

(RAJESH BINDAL) (GITA MITTAL) JUDGE CHIEF JUSTICE Jammu 04.03.2020 (Muneesh) MUNEESH SHARMA 2020.03.11 11:48 I attest to the accuracy and integrity of this document