Section 22(2)(o) in The Electricity Regulatory Commissions Act, 1998

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(o) in The Electricity Regulatory Commissions Act, 1998

(o)to co-ordinate with environmental regulatory agencies and to evolve policies and procedures for appropriate environmental regulation of the electricity sector and utilities in the State; and

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Union of India - Subsection

Section 22(2)(o) in The Electricity Regulatory Commissions Act, 1998