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[Cites 0, Cited by 0] [Section 17A(3)] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(3)(i) in The High Court Judges (Salaries And Conditions Of Service) Act, 1954

(i)the minimum qualifying service for the purpose of entitlement to the gratuity shall be two years and six months;