Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ccb) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (ccb)"Real-Time Market" means a market for collective transactions of Real time Contracts through Power Exchange(s).]
