Madhya Pradesh High Court
The State Of Madhya Pradesh vs Arif Ahmad Kureshi on 22 December, 2016
MCRC-22185-2016 (THE STA TE 0F MADHYA PRADESH Vs ARIFAHMAD KURESHI) 22- 1 2-20 1 6 Shri Akhilesh Singh, counsel for the applicant. Issue notice to the respondent on LA. No.24725/2016, on
payment of PF. Within one week. Call for record from the court below. List for hearing along with the record. (RAJENDRA MENON) (ASHOK KUMAR J OSHI) ACTING CHIEF JUSTICE JUDGE SS