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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Arif Ahmad Kureshi on 22 December, 2016

MCRC-22185-2016

(THE STA TE 0F MADHYA PRADESH Vs ARIFAHMAD KURESHI)
22- 1 2-20 1 6

Shri Akhilesh Singh, counsel for the applicant.

Issue notice to the respondent on LA. No.24725/2016, on

payment of PF. Within one week. Call for record from the court below. List for hearing along with the record. (RAJENDRA MENON) (ASHOK KUMAR J OSHI) ACTING CHIEF JUSTICE JUDGE SS