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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(c) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(c)All consignments of Text Books meant for places situate outside the town of the despatching Text Books Depot shall be booked by passenger train F.O.R. to the Railway Station or Out Agency stated in the indents or by regular Bus service at the exclusive risk and cost of the dealer. The packing, forwarding and railway freight only of all supplies meant for despatch to places outside the locations or towns of the Text Books Depots shall be borne by the Government. The dealers shall make their own arrangements to obtain the delivery of the consignment at their respective Railway Stations for or Out Agencies and carry them to their shop or firm at their own expense. In case the dealer refused to obtain the delivery of the consignment of his indent all expenses incurred in packing, forwarding, booking and rebooking as a result of his refusal shall be recovered from his Security Deposit.