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Rajasthan High Court - Jodhpur

Salam @ Chotiya vs State on 25 November, 2020

Bench: Sandeep Mehta, Rameshwar Vyas

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                    D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                                                            No. 1021/2019

                                   Ramdeen
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent
                                                                 Connected With
                                   D.B. Criminal Misc Suspension Of Sentence Application (appeal)
                                   No. 1238/2019


                                   For Petitioner(s)         :     Mr. Deepak Menaria through VC
                                   For Respondent(s)         :     Mr. Anil Joshi, PP



                                              HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 25/11/2020 Shri Deepak Menaria, learned counsel representing the applicant submits that the matters may be posted for physical hearing.

List on 14.12.2020, as prayed. (RAMESHWAR VYAS),J (SANDEEP MEHTA),J 33-AnilKC/-

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