Rajasthan High Court - Jodhpur
Salam @ Chotiya vs State on 25 November, 2020
Bench: Sandeep Mehta, Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 1021/2019
Ramdeen
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Criminal Misc Suspension Of Sentence Application (appeal)
No. 1238/2019
For Petitioner(s) : Mr. Deepak Menaria through VC
For Respondent(s) : Mr. Anil Joshi, PP
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 25/11/2020 Shri Deepak Menaria, learned counsel representing the applicant submits that the matters may be posted for physical hearing.
List on 14.12.2020, as prayed. (RAMESHWAR VYAS),J (SANDEEP MEHTA),J 33-AnilKC/-
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