Bombay High Court
Shri Mohammad Salim Usman Deceased Thr. ... vs Shri Khan Burhanulla Abdul Baki on 5 September, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 3751 OF 2016
In
FIRST APPEAL 547 OF 1990
Shri Mohammad Salim Usman Deceased Thr. ....Applicant
L.r., Shaikh Imam Usman And Ors.
V/S
Shri Khan Burhanulla Abdul Baki ....Respondent
WITH CIVIL APPLICATION IN FA NO. 3750 OF 2016 In FIRST APPEAL 547 OF 1990 Shri Mohammad Salim Usman Deceased Thr. ....Applicant Shaikh Imam Usman And Ors.
V/S Shri Khan Burhanulla Abdul Baki ....Respondent WITH CIVIL APPLICATION IN FA NO. 3749 OF 2016 In FIRST APPEAL 547 OF 1990 Shri Mohammad Salim Usman And Others ....Applicant V/S Shri Khan Burhanulla Abdul Baki ....Respondent WITH CIVIL APPLICATION IN FA NO. 3752 OF 2016 In FIRST APPEAL 547 OF 1990 Page 1/2 ::: Uploaded on - 05/09/2019 ::: Downloaded on - 06/09/2019 03:10:13 ::: Shri Mohammad Salim Usman And Others ....Applicant V/S Shri Khan Burhanulla Abdul Baki ....Respondent WITH CIVIL APPLICATION IN FA STAMP NO. 4728 OF 2019 In FIRST APPEAL 547 OF 1990 Mohammad Salim Usman Deceased Thr. Lrs. ....Applicant Shaikh Imam Usman And Others V/S Shri Khan Burhanulla Abdul Baki ....Respondent Mr.Vijay Killedar For Applicant Sole Respondent Duly Served Through Affidavit Of Service For Respondent CORAM : K.K. TATED, J DATE : 5th September, 2019 P.C. :
At the request of learned advocate for the petitioners Stand over to 28/09/2019 . Ad-interim relief if any granted earlier to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 05/09/2019 ::: Downloaded on - 06/09/2019 03:10:13 :::