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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxii)to withdraw recognition or approval of institutions or to modify the right conferred on an institution by recognition or approval;