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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(h) in The Capital of Punjab (Development and Regulation) Act, 1952

(h)"occupier" means a person (including a firm or other body of individuals, whether incorporated or not) who occupies a site or building transferred under this Act and includes his successors and assigns;