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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(c) in Orissa Municipal Act, 1950

(c)includes or attempts to induce candidates or voter to believe that he or any person in whom he is interested will become or will be rendered an object of divine displeasure or of spiritual can sure with a view to influence him in any way in connection with the election;